Punjab-Haryana High Court
State Of Haryana And Others vs Sh. J.C. Sharma & Others on 5 March, 2010
Bench: Adarsh Kumar Goel, Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
L.P.A. No.9 of 2005 (O&M)
Date of decision: 5.3.2010
State of Haryana and others.
-----Appellants
Vs.
Sh. J.C. Sharma & others.
-----Respondents
CORAM:- HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ALOK SINGH
Present:- Mr. M.S. Sindhu, Addl.A.G., Haryana
for the appellants.
-----
ORDER:
This appeal has been filed against order of learned Single Judge declining to vacate the interim order.
Learned counsel for the appellants states that some other orders have been passed in connected matters on the basis of which the appellants wish to move the Single Bench again.
Allowed to be withdrawn without prejudice to the course suggested above.
( ADARSH KUMAR GOEL )
JUDGE
March 05, 2010 ( ALOK SINGH )
ashwani JUDGE