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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(ii) in The Foreign Contribution (Regulation) Act, 1976

(ii)a political party mentioned in Column 1 of Table I to the noti-fication of the Election Commission of India No. 56/J&K/84, dated the 27th September, 1984, as in force for the time being;]