Section 11 in The Nagaland University Act, 1989

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- The following shall be the officers of the University

(1)The Chancellor;

(2)The Vice Chancellor;

(3)The Pro-Vice Chancellor ;

(4)The Deans of Schools ;

(5)The Registrar;

(6)The Finance Officer ; and

(7)Such other officers as may be declared by the Statutes to be officers of the University.

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