Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act] Union of India - Subsection Section 176(2)(w) in The Electricity Act, 2003 (w)the form in which and the time at which service of notices to any person or to the Central Government for the purpose under sub-section (1) of section 161;