Jammu & Kashmir High Court
Ajay Singh vs Kuldeep Singh And Others on 16 February, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice
Sr. No. 208
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CRMC No. 399/2015
IA No. 1/2015
I
Ajay Singh ......Petitioner(s)
Through :- Mr. Koshal Parihar, Advocate
v/s
Kuldeep Singh and others ......Respondent(s)
Through :- Mr. R. P. Sharma, Advocate
Mr. Vikram Panjotra, Advocate
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : ORDER
List for consideration on 15.04.2021.
Interim direction to continue till further orders.
(Puneet Gupta) Judge Jammu 16.02.2021 Shammi SHAMMI KUMAR 2021.02.17 10:28 I attest to the accuracy and integrity of this document