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Jammu & Kashmir High Court

Ajay Singh vs Kuldeep Singh And Others on 16 February, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                        After Notice
                                                                                        Sr. No. 208
                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU

                                                                      CRMC No. 399/2015
                                                                      IA No. 1/2015
                                                                      I




           Ajay Singh                                                          ......Petitioner(s)
                                          Through :- Mr. Koshal Parihar, Advocate
                                                      v/s

           Kuldeep Singh and others                                           ......Respondent(s)

                                          Through :- Mr. R. P. Sharma, Advocate
                                                     Mr. Vikram Panjotra, Advocate


            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                        ORDER

List for consideration on 15.04.2021.

Interim direction to continue till further orders.

(Puneet Gupta) Judge Jammu 16.02.2021 Shammi SHAMMI KUMAR 2021.02.17 10:28 I attest to the accuracy and integrity of this document