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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)The Comptroller and Auditor General and the Government shall carry out audit of the accounts of the University or a constituent college under the University regularly at such intervals as provided in the relevant Acts and as deem fit to the Government.