Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in Paradip Port Rules, 1966 27. Goods, etc., not to be allowed to fall into port - No cargo, goods or any other substance shall be allowed to fall from any vessel, quay or pier into the port channel or in the port.
