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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1)(f) in Guwahati Metropolitan Development Authority Act, 1985

(f)the Chief Engineer of the Authority (not below he rank of Superintending Engineer of the Public works Department of the State Government) to be appointed by the State Government;