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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(1) in The Oil Mines Regulations, 2017

(1)The manager of the mine shall ensure that dead leaves or dry vegetation is not allowed to accumulate or remain, and any combustible material other than that required for use within a period of twenty-four hours is not stored, within a distance of fifteen metre from any oil well or fuel tank storage area.