Section 20(1)(e) in Sikkim Ecology Fund and Environment Cess Act, 2005

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(1)(e) in Sikkim Ecology Fund and Environment Cess Act, 2005

(e)fails to pay the cess, penalty or interest due in accordance with sub section (2) of Section 9, sub section (3) & (4) of Section 10 or Section 11 or

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State of Sikkim - Subsection

Section 20(1)(e) in Sikkim Ecology Fund and Environment Cess Act, 2005