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Delhi High Court - Orders

M2K Entertaninment Pvt Ltd Anr & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 18 December, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(I) (COMM.) 342/2023, CCP(O) 93/2023, I.A. 21523/2023
                                                I.A. 24518/2023
                                                M2K ENTERTANINMENT PVT LTD ANR & ANR.
                                                                                          ..... Petitioners
                                                            Through: Mr. Amit Agarwal, Mr. Saurabh
                                                                     Kumar, Mr. Surinder S. Pannu and
                                                                     Mr. Anil Agarwal, Advs.
                                                            versus

                                                NORTH DELHI METRO MALL PVT LTD & ANR.
                                                                                              ..... Respondents
                                                             Through: Mr. Hardeep Sachdeva, Mr. Abhishek
                                                                        Awasthi, Mr. Kamal Shankar, Ms.
                                                                        Swati Sharma, Mr. Arjun Narang and
                                                                        Mr. Maaz Ahmed, Advs. for R1.
                                                                        Mr. Akhil Sachar and Ms. Sunanda
                                                                        Tulsya, Advs. for R2.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 18.12.2023

1. List on 12.01.2024.

2. Subsisting interim order/s to continue.

SACHIN DATTA, J DECEMBER 18, 2023/AT This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 01:08:07