Delhi High Court - Orders
M2K Entertaninment Pvt Ltd Anr & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 18 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 342/2023, CCP(O) 93/2023, I.A. 21523/2023
I.A. 24518/2023
M2K ENTERTANINMENT PVT LTD ANR & ANR.
..... Petitioners
Through: Mr. Amit Agarwal, Mr. Saurabh
Kumar, Mr. Surinder S. Pannu and
Mr. Anil Agarwal, Advs.
versus
NORTH DELHI METRO MALL PVT LTD & ANR.
..... Respondents
Through: Mr. Hardeep Sachdeva, Mr. Abhishek
Awasthi, Mr. Kamal Shankar, Ms.
Swati Sharma, Mr. Arjun Narang and
Mr. Maaz Ahmed, Advs. for R1.
Mr. Akhil Sachar and Ms. Sunanda
Tulsya, Advs. for R2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.12.2023
1. List on 12.01.2024.
2. Subsisting interim order/s to continue.
SACHIN DATTA, J DECEMBER 18, 2023/AT This is a digitally signed order.
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