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State of Uttar Pradesh - Section

Section 10 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

10. Age.

- A candidate for direct recruitment must have attained the age of twenty-one years and must not have attained the age of more than thirty-two years, on the first day of July of calendar year in which the vacancies are advertised or notified :Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes and Scheduled Tribes and such other categories as may be notified by the Government from time to time, shall be greater by such number of years as may be specified.