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Chattisgarh High Court

Surendra Bansal vs State Of Chhattisgarh 37 Wps/608/2018 ... on 16 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                          WPS No. 564 of 2018

              Surendra Bansal Versus State Of Chhattisgarh




16/01/2018

Mr. K. K. Pandey, counsel for the petitioner.

Mr. Majid Ali, Dy. GA for the State. State counsel shall seek instruction as to why the petitioner claim for medical reimbursement has not been cleared till date.

List this case after two weeks.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit