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Supreme Court - Daily Orders

Sadhu Singh(D) By Lrs. Etc. Etc. vs The State Of Punjab on 31 March, 2022

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.103                              COURT NO.11                    SECTION IV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal   No(s).    6832-6840/2014

     SADHU SINGH(D) BY LRS. ETC. ETC.                                    Appellant(s)

                                                    VERSUS

     THE STATE OF PUNJAB & ORS.                                          Respondent(s)

     Date : 31-03-2022 These appeals were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                  Mrs.   Lalita Kaushik, AOR (Not Present)

     For Respondent(s)                 Ms. Ranjeeta Rohatgi, AOR

                                       Ms. Tanuj Bagga Sharma, Adv.
                                       Ms. Alka Goel, Adv.
                                       Mr. Rajinder Mathur, AOR

                                        Mr. Jagjit Singh Chhabra, AOR

                              UPON hearing the counsel the Court made the following
                                              O R D E R

The learned counsel for the appellants is not present. At the request of learned counsel for the respondents, list after four weeks.




     (JAYANT KUMAR ARORA)                                             (RENU BALA GAMBHIR)
       COURT MASTER                                                      COURT MASTER




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2022.04.02
12:22:38 IST
Reason: