Supreme Court - Daily Orders
Sadhu Singh(D) By Lrs. Etc. Etc. vs The State Of Punjab on 31 March, 2022
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.103 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6832-6840/2014
SADHU SINGH(D) BY LRS. ETC. ETC. Appellant(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
Date : 31-03-2022 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mrs. Lalita Kaushik, AOR (Not Present)
For Respondent(s) Ms. Ranjeeta Rohatgi, AOR
Ms. Tanuj Bagga Sharma, Adv.
Ms. Alka Goel, Adv.
Mr. Rajinder Mathur, AOR
Mr. Jagjit Singh Chhabra, AOR
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the appellants is not present. At the request of learned counsel for the respondents, list after four weeks.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2022.04.02
12:22:38 IST
Reason: