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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Veterinary Council Rules, 1997

(2)Every claim made in Form No. II to the inclusion of a name or objection for exclusion made in Form No. III in the roll shall be signed by a person whose name is already included, in the roll and shall be countersigned by another person whose name also found place in the roll.