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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4) in The Small Industries Development Bank Of India (General Regulations), 2000*

(4)A notice or document may be served by the Small Industries Bank on the joint-holder of a share by serving it on the joint-holder named first in the register in respect of the share.