Section 17(1)(h) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(h)lack of facilities or no provision of trained or adequate staff for meeting the training and management needs of the persons with disabilities.

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