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State of Assam - Section

Section 68 in Instructions Relating to Liquor

68. Storage vat and cask registers-Register of spirit received into, reduce or blended in and issued from each vat or store cask.

- A separate register of suitable size must be kept for each vat or store cask and a separate line must be taken for each transaction in vat. Before and after any operation, the contents of the vat or cask must be gauged and provided and any deficiency be duly entered in the proper column. In racking from a gauged vessel some loss will probably be found to have occurred.