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S.N Sheopori Th. Lr Janak Mushran vs Fab India Overseas Pvt. Ltd. on 5 November, 2014

Bench: M.Y. Eqbal, Shiva Kirti Singh

     ITEM NO.3                            COURT NO.10                SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   8578-8579/2014

     (Arising out of impugned final judgment and order dated 31/01/2013
     in RFA(OS) No. 118/2011,31/01/2013 in CM No. 6572/2012 passed by
     the High Court Of Delhi At N. Delhi)

     S.N SHEOPORI TH. LR JANAK MUSHRAN                                Petitioner(s)

                                                  VERSUS

     FAB INDIA OVERSEAS PVT. LTD.                                     Respondent(s)

     (with office report)

     WITH
     SLP(C) No. 18293/2014
     (With appln.(s) for permission to file additional documents and
     Office Report)

     Date : 05/11/2014 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.Y. EQBAL
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)
     SLP 8578-8579/14               Mr.   Rajeev Sharma,Adv.
                                    Mr.   Sahil Bhalaik, Adv.
                                    Ms.   Radha Laxmi R., Adv.
                                    Ms.   Nishtha Kishore, Adv.
                                    Mr.   Sidharth, Adv.

         SLP 18293/14               Mr.   Amit Sibal, Sr.Adv.
                                    Mr.   Vininder Mehta, Adv.
                                    Mr.   Kunal Mehta, Adv.
                                    Mr.   Sanjay Sharawat,Adv.

     For Respondent(s)
     SLP 8578-8579/14               Mr.   Amit Sibal, Sr.Adv.
                                    Mr.   Vininder Mehta, Adv.
                                    Mr.   Kunal Mehta, Adv.
                                    Mr.   Sanjay Sharawat,Adv.

     SLP 18293/14
Signature Not Verified
                                    Mr.   Rajeev Sharma,Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.11.05
                                    Mr.   Sahil Bhalaik, Adv.
16:52:12 IST
Reason:                             Ms.   Radha Laxmi R., Adv.
                                    Ms.   Nishtha Kishore, Adv.
                                    Mr.   Sidharth, Adv.
                            -2-


      UPON hearing the counsel the Court made the following
                         O R D E R

S.L.P.(C) Nos. 8578-8579 of 2014 The special leave petitions are dismissed.

The special leave petition is dismissed.

(Sukhbir Paul Kaur)                      (Indu Pokhriyal)
   Court Master                            Court Master