Rajasthan High Court - Jodhpur
M/S Wind World Wind Farms Rajasthan Pvt. ... vs State Of Rajasthan on 26 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7254/2023
M/s Wind World Wind Farms Rajasthan Pvt. Ltd., Having Its
Office At 11Th Floor, Fortune Terraces, A- Wing, Plot Cts No. 657
And 658, New Lind Road, Andheri West, Mumbai, Maharashtra
Through Authorized Officer Sanjay Sharma S/o Shri J.d. Sharma,
Aged About 60 Years, Presently Working At 508, Ganga Kunk,
Achalvanshi Colony, Dedhansar Road, Jaisalmer, (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Revenue, Secretariat, Jaipur.
2. The District Collector, Jaisalmer, Collectorate District
Jaisalmer.
3. The Tehsildar, Jaisalmer, Tehsil Jaisalmer, District
Jaisalmer.
4. The Tehsildar, Fatehgarh, Tehsil Fatehgarh, District
Jaisalmer.
----Respondents
For Petitioner(s) : Mr. DK Godara
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 26/05/2023 Issue notice to the respondents, returnable in four weeks.
In the meanwhile, no coercive steps shall be taken against the petitioner regarding the recovery in question.
List this matter along with SBCWP No. 7197/2023.
(DR.PUSHPENDRA SINGH BHATI),J ns. 108-1/-
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