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Rajasthan High Court - Jodhpur

M/S Wind World Wind Farms Rajasthan Pvt. ... vs State Of Rajasthan on 26 May, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Civil Writ Petition No. 7254/2023

                                   M/s Wind World Wind Farms Rajasthan Pvt. Ltd., Having Its
                                   Office At 11Th Floor, Fortune Terraces, A- Wing, Plot Cts No. 657
                                   And 658, New Lind Road, Andheri West, Mumbai, Maharashtra
                                   Through Authorized Officer Sanjay Sharma S/o Shri J.d. Sharma,
                                   Aged About 60 Years, Presently Working At 508, Ganga Kunk,
                                   Achalvanshi Colony, Dedhansar Road, Jaisalmer, (Raj.).
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.        State Of Rajasthan, Through The Principal Secretary,
                                             Department Of Revenue, Secretariat, Jaipur.
                                   2.        The District Collector, Jaisalmer, Collectorate District
                                             Jaisalmer.
                                   3.        The   Tehsildar,       Jaisalmer,        Tehsil      Jaisalmer,   District
                                             Jaisalmer.
                                   4.        The   Tehsildar,       Fatehgarh,        Tehsil     Fatehgarh,    District
                                             Jaisalmer.
                                                                                                      ----Respondents


                                   For Petitioner(s)            :    Mr. DK Godara
                                   For Respondent(s)            :



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 26/05/2023 Issue notice to the respondents, returnable in four weeks.

In the meanwhile, no coercive steps shall be taken against the petitioner regarding the recovery in question.

List this matter along with SBCWP No. 7197/2023.

(DR.PUSHPENDRA SINGH BHATI),J ns. 108-1/-

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