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[Cites 0, Cited by 0] [Section 12(16)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(16)(i) in The First Statutes of the Footwear Design and Development Institute

(i)over viewing the functioning of labs (excluding ITC Lab), studios, class rooms, workshops, hostels, student welfare, co-curricular activities, grievance mechanisms, and such other matters related to academics;