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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(c) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(c)the circumstances under which and the conditions subject to which transfer may be sought from one college to another or from one course to another, referred to in sub-section (4) of section 7;