Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Sikkim - Subsection Section 29(2) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (2)A person belonging to Scheduled Tribe may, with the permission in writing of the Revenue Officer transfer his land to a person not belonging to any Scheduled Tribe.
