Jammu & Kashmir High Court
Suraj Parkash Gupta And Another vs Ut Of J&K And Another on 9 October, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No.115
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case : CRM (M) No. 248/2023
CrlM No. 448/2023
CrlM No. 449/2023
Suraj Parkash Gupta and another .....Petitioner(s)/Appellant(s)..
Through :- Mr. Varut Kumar Gupta, Advocate.
Vs
UT of J&K and another .....Respondent(s)
Through :- Ms. Chetna Manhas, Advocate vice
Mr. Amit Gupta, AAG.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
09.10.2023 Objections be filed by the next date. List on 13.12.2023. Interim direction, if any, to continue till next date of hearing before the Bench.
(PUNEET GUPTA) JUDGE Jammu :
09.10.2023 Pawan Chopra PAWAN CHOPRA 2023.10.10 14:55 I attest to the accuracy and integrity of this document