Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 26 February, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
16877/2023, I.A. 19362/2023, I.A. 491/2024
BALAJI STEEL TRADE ..... Plaintiff
Through: Mr. Tejas Karia, Ms. Shruti
Sabharwal, Mr. Nishant Doshi, Mr.
Nitin Sharma, Mr. Ankit Juneja, Mr.
Abhinav Mathur, Mr. Nitesh
Shrivastava, Mr. Manish Parmar,
Advs.
versus
FLUDOR BENIN S.A. & ORS. ..... Defendants
Through: Mr.Rajiv Nayyar, Sr. Adv. with
Mr.Vijayendra Pratap Singh,
Mr.Abhijnam Jha, Ms. Urvashi
Misra, Mr. Arnab Ray, Advs. for D-1
Mr. Sushail Daga Mr. Chitransh
Mathur, Ms. Parul Singh, Advs. for
D-2 & 3.(VC)
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.02.2024 Part arguments heard.
List for further arguments on 04.03.2024 at 12.30 PM.
DINESH KUMAR SHARMA, J FEBRUARY 26, 2024 Pallavi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/03/2024 at 22:06:28