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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Odisha - Subsection

Section 81(3) in The Orissa Development Authorities Act, 1982

(3)The accounts of the Authority shall also be subject to Audit annually by the Accountant-General, Orissa and any expenditure incurred by him in connection with such audit shall be payable by the Authority to the Accountant-General, Orissa.