Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 31] [Entire Act] State of Kerala - Subsection Section 31(3) in Kerala University Act, 1974 (3)The Finance Officer shall be the Secretary of the Finance Committee.
