State Consumer Disputes Redressal Commission
Sh. Amit Mittal. & Anr. vs Bemloi Development & Infrastructure ... on 8 November, 2021
H. P. STATE CONSUMER DISPUTES REDRESSAL
COMMISSION SHIMLA
Consumer Complaint No.: 02/2021
Date of Presentation : 29.06.2021
Date of Order : 08.11.2021
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1.Mr.Amit Mittal S/o Sh. Ashok Kumar Mittal, R/o E.325, Greater Kailash-1, New Delhi-110048
2. Mrs. Satvinder W/o Mr.Amit Mittal, R/o E.325, Greater Kailash-1, New Delhi-110048 ...... Complainants Versus
1. Bemloi Development & Infrastructure Co.Pvt. Ltd. through its Director(s)/Authorized Officer, having its registered office at Gainda Mul Hemraj Store, The Mall, Shimla, Himachal Pradesh-171 001 also having its office at Cedar Villa Navbahar, Shimla, Himachal Pradesh-171 002
2. DLF Home Developers Ltd. through its authorized officer, having its registered office at DLF City Centre Mall, First Floor, Rajiv Gandhi IT Park (Kishangarh), Chandigarh- 160101.
......Opposite parties Coram Hon'ble Ms. Sunita Sharma, Presiding Member Hon'ble Mr. R.K. Verma, Judicial Member Whether approved for reporting?1 For complainants : Mr. Suresh Kr.Madhania, Advocate. For opposite parties : Mr. Rajneesh K. Lal, Adv. vice Mr.Gautam Sood, Advocate.
Ms.Sunita Sharma, Presiding Member:
O R D E R :-
1. Learned counsel appearing for the complainants stated that in view of subsequent developments, complainants 1 Whether reporters of the local papers may be allowed to see the order?
Amit Mittal & Anr. Vs.Bemloi Development& Infrastructure Co.Pvt.Ltd. & Anr. C.C. No.02/2021 do not want to continue with this complaint and as such, this complaint be dismissed as withdrawn. Statement of learned counsel for the complainants to this effect separately recorded and placed on record.
2. In view of the aforesaid statement of learned counsel for the complainants, present complaint is dismissed as withdrawn. Parties are left to bear their own litigation costs. Certified copy of order be transmitted to parties forthwith free of costs strictly as per rules. File after due completion be consigned to the Record Room. C.C.No.2/2021 is disposed of. Pending application(s), if any, also disposed of.
Sunita Sharma Presiding Member R.K. Verma Judicial Member 08.11.2021 Manoj 2