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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(3) in The Coal Mines Regulations, 2011

(3)The apparatus or machine to be used for welding or cutting shall only be used in fresh intake airway and at least 270 metres out-bye of any working place or any goaf unless it is sealed off by means of explosion proof stopping.