Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 31 January, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~49 & 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD
& ANR. ..... Petitioners
Through: Mr.Amit Sibal, Sr. Adv. with
Ms. Nandadevi Deka, Adv.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. A.P. Singh, Ms. Padma Priya and
Ms. Shreya Sethi, Advs. for NHAI.
AND
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD.
& ANR. ..... Petitioners
Through: Mr.Amit Sibal, Sr. Adv. with
Ms. Nandadevi Deka, Adv.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
& ORS. ..... Respondents
Through: Mr. A.P. Singh, Ms. Padma Priya and
Ms. Shreya Sethi, Advs. for NHAI.
Mr. Prasenjit Keswani and
Mr. Upmanyu Tewari, Advs. for R3.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 31.01.2022 These matters are being heard through video-conferencing. It is already 5.40 PM.
Re-notify on April 11, 2022.
V. KAMESWAR RAO, J JANUARY 31, 2022/jg Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:01.02.2022 23:07:45