Supreme Court - Daily Orders
Pravin Kumar Singh vs Union Of India on 15 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.6 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 5306/2019
(Arising out of impugned final judgment and order dated 29-10-2015
in WPC No. 1349/2013 and 04-10-2018 in WPC No. 4373/2018 passed by
the High Court of Delhi at New Delhi)
PRAVIN KUMAR SINGH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.59228/2019-CONDONATION OF DELAY
IN FILING and IA No.59231/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.59225/2019-PERMISSION TO FILE PETITION
and IA No.59229/2019-CONDONATION OF DELAY IN REFILING)
Date : 15-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Subhro Sanyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the petition is rejected.
(NIDHI AHUJA) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2019.04.16
18:02:13 IST
Reason: