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Supreme Court - Daily Orders

Pravin Kumar Singh vs Union Of India on 15 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.6                           COURT NO.5                SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 5306/2019

     (Arising out of impugned final judgment and order dated 29-10-2015
     in WPC No. 1349/2013 and 04-10-2018 in WPC No. 4373/2018 passed by
     the High Court of Delhi at New Delhi)

     PRAVIN KUMAR SINGH & ORS.                                        Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.59228/2019-CONDONATION OF DELAY
     IN FILING and IA No.59231/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.59225/2019-PERMISSION TO FILE PETITION
     and IA No.59229/2019-CONDONATION OF DELAY IN REFILING)

     Date : 15-04-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)
                                     Mr. Subhro Sanyal, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Permission to file the petition is rejected.

                           (NIDHI AHUJA)                      (RENU DIWAN)
                         COURT MASTER (SH)                ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2019.04.16
18:02:13 IST
Reason: