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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(10) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

(10)The Committee may, on application of tilt Director, issue notice for appearance to any of his witnesses directing him to attend or to produce any other document or material evidence.