Section 2(1)(B) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

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Union of India - Subsection

Section 2(1)(B) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(B)For the remaining period during which pay is drawn in pre-revised scale of pay -

(i)basic pay plus dearness pay and actual Dearness Allowance appropriate to the basic pay at the rates in force as on 1st January, 2006 drawn during the relevant period;

(ii)notional increase of the basic pay by applying the fitment benefit of 40% on the basic pay in the pre-revised pay scale';

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Union of India - Subsection

Section 2(1)(B) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958