Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] Greater Bengaluru City Corporation - Section 255(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)The Corporation may, by regulation, provide for recovery of chargesand imposition of penalty on those persons who are directly responsible for
