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Supreme Court - Daily Orders

Dhirendra Chandra Das vs State Of Tripura on 9 May, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde

     ITEM NO.13                               COURT NO.6                  SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.8038/2016

     (Arising out of impugned final judgment and order dated 10/12/2015
     in WPC No. 21/2013 passed by the High Court of Tripura at
     Agarthala)

     DHIRENDRA CHANDRA DAS AND ORS                                         Petitioner(s)

                                                     VERSUS

     STATE OF TRIPURA AND ORS                                              Respondent(s)

     (with interim relief and office report)

     Date : 09/05/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                  Mr.   Nitesh Kumar Singh, Adv.
                                        Ms.   Neha, Adv.
                                        Mr.   Sanjeev Kumar Singh, Adv.
                                        Mr.   Rahul Kumar, Adv.
                                        Mr.   Sanjay Kumar Visen, AOR

     For Respondent(s)                  Mr.   B.K. Sharma, Sr. Adv.
                                        Mr.   Kohinoor N. Bhattacharya, Adv.
                                        Ms.   Varsha Poddar, Adv.
                                        Mr.   Shankar Divate, AOR


                          UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to entertain this special leave petition, which is dismissed.

However, liberty is granted to the petitioners to move the High Court with regard to any seniority dispute as between the petitioners and those who are holding ex-cadre posts.

Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.05.10 17:21:19 IST

(RASHMI DHYANI) (SHARDA KAPOOR) Reason:

                   SR.P.A.                                       COURT MASTER