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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(5) in The Orissa Municipal Corporation Act, 2003

(5)"backward class of citizens" means the backward class of citizens as specified by the Government from time to time in the lists as mentioned in the Orissa State Commission for Backward Classes Act, 1993;