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Union of India - Section

Section 46 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

46. Maintenance of accounts and submission of returns.

- The licensee shall maintain true accounts of all transactions including the accounts of materials used for the manufacture of the drug, the quantities manufactured, sold or otherwise disposed of and furnish returns in such forms and in such manner as may be specified by the Narcotics Commissioner.