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Union of India - Section

Section 21 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

21. Pilots to obtain certificate of service performed by them.

- A Pilot shall on boarding the vessel handover the arrival or departure report to the Master who shall enter therein all the required particulars over his signature. The arrival report shall be duly filled in and returned to the Pilot before the vessel reaches middle ground the departure report before reaching Outer Tuna Buoy. Transporting and anchoring certificates shall be filled by the Pilot and presented to the Master for signature when the duties of Pilot are completed.