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Patna High Court - Orders

Rajpati Sharma & Anr vs The State Of Bihar on 1 September, 2015

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.33755 of 2015
                          Arising Out of PS.Case No. -102 Year- 2015 Thana -TEGHRA District- BEGUSARAI
                     ======================================================
                     Rajpati Sharma & Anr
                                                                      .... .... Petitioner/s
                                                  Versus
                     The State of Bihar
                                                                 .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Shubhesh Pandey
                     For the Opposite Party/s : Mr. Sadanand Paswan(Spl.App)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                                      ORAL ORDER

2       01-09-2015

As prayed for, put up this matter after one week.

(Dinesh Kumar Singh, J) Shageer/-

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