Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Haryana - Section

Section 11 in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

11. Control by Government.

- The Director shall carry out such directions as may be issued to him from time to time by the Government for the efficient administration of this Act.