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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Andhra Pradesh - Subsection

Section 147(1)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)refuses, neglects or fails to comply with the provisions of Sections 43, 56 or 133 ;