Rajasthan High Court - Jodhpur
Vijay Ram vs Nathmal Dindel on 18 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 49/2023
Vijay Ram
----Petitioner
Versus
Nathmal Dindel
----Respondent
For Petitioner(s) : Mr. Shardul Singh
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 18/01/2023 Issue notice to the respondents No.2 & 3.
(DR.PUSHPENDRA SINGH BHATI), J. 248-Zeeshan (Downloaded on 22/01/2023 at 11:23:31 PM) Powered by TCPDF (www.tcpdf.org)