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Rajasthan High Court - Jodhpur

Vijay Ram vs Nathmal Dindel on 18 January, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       S.B. Writ Contempt No. 49/2023

                                   Vijay Ram
                                                                                                       ----Petitioner
                                                                        Versus
                                   Nathmal Dindel
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Shardul Singh



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 18/01/2023 Issue notice to the respondents No.2 & 3.

(DR.PUSHPENDRA SINGH BHATI), J. 248-Zeeshan (Downloaded on 22/01/2023 at 11:23:31 PM) Powered by TCPDF (www.tcpdf.org)