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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)The State Government may, by notification In the Official Gazette, pending the reconstitution of the Managing Committee of a Water Users' Association appoint an officer, as prescribed, to exercise the powers and perform the function of such Managing Committee.