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Delhi High Court - Orders

Quick Heal Technologies Ltd vs Union Of India & Ors on 18 October, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~7
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 7338/2023, CM APPL. 28530/2023 & CM APPL.
                                                      28531/2023

                                                      QUICK HEAL TECHNOLOGIES LTD                                                 .....Petitioner
                                                                                         Through:                Mr. Abhishek Kaushik, Mr. Kumar
                                                                                                                 Mihir and Mr. Athul Joseph,
                                                                                                                 Advocates
                                                                                         versus

                                                      UNION OF INDIA & ORS                                                        .....Respondents
                                                                                         Through:                Mr. Ravi Prakash, CGSC with Mr.
                                                                                                                 Astu Khandelwal, Advocate for UOI.
                                                                                                                 Ms. Shweta Bharti, Mr. Sumit Jay
                                                                                                                 Malhotra and Ms. Yashodhara
                                                                                                                 Burmon Roy, Advocates for GeM.
                                                                                                                 Mr. Ravinder Agarwal and Mr. Lekh
                                                                                                                 Raj Singh, Advocates for R-6/CVC.
                                                      CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 18.10.2024

1. Learned counsel for the petitioner wishes to withdraw the present writ petition.

2. Accordingly, the same is disposed of.

MANMOHAN, CJ TUSHAR RAO GEDELA, J OCTOBER 18, 2024 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 19:36:47