Delhi High Court - Orders
Quick Heal Technologies Ltd vs Union Of India & Ors on 18 October, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7338/2023, CM APPL. 28530/2023 & CM APPL.
28531/2023
QUICK HEAL TECHNOLOGIES LTD .....Petitioner
Through: Mr. Abhishek Kaushik, Mr. Kumar
Mihir and Mr. Athul Joseph,
Advocates
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Ravi Prakash, CGSC with Mr.
Astu Khandelwal, Advocate for UOI.
Ms. Shweta Bharti, Mr. Sumit Jay
Malhotra and Ms. Yashodhara
Burmon Roy, Advocates for GeM.
Mr. Ravinder Agarwal and Mr. Lekh
Raj Singh, Advocates for R-6/CVC.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.10.2024
1. Learned counsel for the petitioner wishes to withdraw the present writ petition.
2. Accordingly, the same is disposed of.
MANMOHAN, CJ TUSHAR RAO GEDELA, J OCTOBER 18, 2024 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 19:36:47