Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(2)(ii) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(ii)summoning and enforcing the attendance of persons and examining them on oath ;