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Dy. Commissioner Of Income Tax vs Ganesh Housing Corp.Ltd. on 4 October, 2017

      ITEM NO.2                              REGISTRAR COURT. 2                  SECTION III

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

                                        BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      IA 2/2013,3/2013,79463/2013,92528/2013, in Civil Appeal                          No(s).
      6677/2013

      DY. COMMISSIONER OF INCOME TAX                     & ANR.                 Appellant(s)

                                                         VERSUS

      GANESH HOUSING CORP.LTD.                                                  Respondent(s)

      FOR                [PERMISSION TO FILE ANNEXURES] ON IA 2/2013
      FOR                ON IA 3/2013 ,FOR ON IA 79463/2013
      FOR                ON IA 92528/2013)
      WITH
      C.A.               No. 1919-1922/2015 (XIV)

      Date : 04-10-2017 These matters were called on for hearing today.


      For Appellant(s)                   Ms.Manju Aggarwal,Adv.
                                         Mr. Satya Mitra Garg, AOR

                                         Mr.Pabitra Kumar Biswal,Adv.
                                         Ms.Anil Katiyar, AOR

                                         Mr.Udit Naresh,Adv.
                                         Ms.Kavita Jha,Adv.

      For Respondent(s)
                                         Ms. Anil Katiyar, AOR

                                         Mr.Shashank Mangal,Adv.
                                         Ms. Manisha T. Karia, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

C.A. No. 1919-1922/2015 Ld.counsel for the appellant shall file the affidavit of valuation within a period of four weeks.

List the matter again on 21.11.2017.

SANJAY PARIHAR Registrar SB