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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2)(b) in The Tamil Nadu State Agricultural Council Act, 2009

(b)All notifications issued under this Act, shall, unless they are expressed to come into force on a particular day, come into force on the date on which they are so published.