Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Meghalaya - Subsection Section 21(3) in The Meghalaya Police Act, 2010 (3)The deployment or deputation of such additional or special police forces may be made and the cost of such deployment be recovered in such manner as may be prescribed by the Government.
