Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Delhi International Airport ... on 9 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.22 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25261/2019
(Arising out of impugned final judgment and order dated 20-11-2018
in ITA No. 398/2018 passed by the High Court Of Karnataka At
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) & ANR.Petitioner(s)
VERSUS
M/S DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.114524/2019-CONDONATION OF DELAY
IN FILING)
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Ms. Swarupama Chaturvdi, Adv.
Ms. Aakanksha Kaul, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.09 17:26:12 IST Reason: