Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(5) in Bihar Special Survey and Settlement Rules, 2012 (5)During field verification, the Khanapuri Party shall identify and demarcate public lands, government land and record the same in the preliminary record of rights.
